Prevention of Corruption Act 1988 Section 1




 

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Section 1 - Short title and extent

 

THE PREVENTION OF CORRUPTION ACT, 1988

[Act No. 49 of 1988]

[12th September 1988]

An act to consolidate and amend the law relating to the prevention of corruption and for matters connected therewith.

Be it enacted by Parliament in the Thirty-ninth Year of the Republic of India as follows.

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