Motor Vehicles Act 1988 Section 94




 

Criminal Law Sample Questions

Criminal Law Judgement CDs & Other Indian Law CDs

Section 94

 

94. Bar on jurisdiction of Civil Courts.
No Civil Court shall have jurisdiction to entertain any question relating to the grant of a permit under this Act, and no injunction in respect of any action taken or to be taken by the duly constituted authorities under this Act with regard to the grant of a permit, shall entertained by any Civil Court.

Web www.vakilno1.com
Copyright© Vakilno1.com 2000 All rights reserved