Motor Vehicles Act 1988 Section 85




 

Criminal Law Sample Questions

Criminal Law Judgement CDs & Other Indian Law CDs

Section 85

 

85. General form of permits.
Every permit issued under this Act shall be complete in itself and shall contain all the necessary particulars of the permit and the conditions attached thereto.

Web www.vakilno1.com
Copyright© Vakilno1.com 2000 All rights reserved