Motor Vehicles Act 1988 Section 73




 

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Section 73

 

73. Application for contract carriage permit.
An application for a permit in respect of a contract carriage (in this Chapter referred to as a contract carriage permit) shall contain the following particulars, namely:-

(a) the type and seating capacity of the vehicle;

(b) the area for which the permit is required;

(c) any other particulars which may be prescribed.

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