Vakil No1.com
Indian Penal Code
   

Section 61. Sentence of forfeiture of property

Rep. by the Indian Penal code (Amendment) Act, 1921(16 of 1921), Sec. 4.



Indian Penal Code
| Laws India

 

Web www.vakilno1.com
Copyright© Vakilno1.com 2000 All rights reserved