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Indian Penal Code
   

Section 57. Fractions of terms of punishment

In calculating fractions of terms of punishment, 1[imprisonment] for life shall be reckoned as equivalent to 1[imprisonment] for twenty years.

1. Subs. by Act 26 of 1955, sec.117 and sch., for "Transportation" (w.e.f. 1-1-1956).



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