Vakil No1.com
Indian Penal Code
   

Section 444. Lurking house-trespass by night

Whoever commits lurking house-trespass after sunset and before sunrise, is said to commit "lurking house-trespass by night".



Indian Penal Code | Laws India

 

Web www.vakilno1.com

Legal Drafts & Forms | Laws in India-Bare Acts | Legal News | NRI Section | How to |Legal Links | Law Colleges | On the Lighter side | Sample Questions (Legal FAQ) | Get Legal Opinion | Feedback | Terms of use | Disclaimer | Home
Copyright© Vakilno1.com 2000 All rights reserved