Vakil No1.com
Indian Penal Code
   

Section 391. Dacoity

When five or more persons conjointly commit attempt to commit a robbery, or where the whole number of persons conjointly committing or attempting to commit a robbery, and persons present and aiding such commission or attempt to five or more, every person so committing, attempting or aiding, is said to commit "dacoity".


Indian Penal Code
| Laws India

 

Web www.vakilno1.com
Copyright© Vakilno1.com 2000 All rights reserved