Vakil No1.com
Indian Penal Code
   

Section 309. Attempt to commit suicide

Whoever attempts to commit suicide and does any act towards the commission of such offence, shall be punished with simple imprisonment for term which may extend to one year 1[ or with fine, or with both].

1. Subs. by Act 8 of 1882, sec.7, for "and shall also be liable to fine".



Indian Penal Code
| Laws India

 

Web www.vakilno1.com
Copyright© Vakilno1.com 2000 All rights reserved