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Indian Penal Code
   

Section 216B. Definition of "harbour" in sections 212, 216 and 216A
1[216B. Definition of "harbour" in sections 212, 216 and 216A.

[Rep. by the Indian Penal Code (Amendment) Act, 1942 (8 of 1942), sec. 3.]]

1. Ins. by Act 3 of 1894, sec.8.

 


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