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Indian Penal Code
   

Section 17. Government
1[17. "Government"

The word "Government" denotes the Central Government or the Government of a 2[***] State.]

1. Subs. by the A.O.1950, for the original section.

2. The words and letter "Part A" omitted by Act 3 of 1951, sec.3 and sch.
 
 
 




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