The Protection Of Women From Domestic Violence Act, 2005, Section 9 |
Section 9 (Chapter 9) Duties of shelter homes.
6. Duties of shelter homes.-If an aggrieved person or on her behalf a Protection Officer or a service provider requests the person in charge of a shelter home to provide shelter to her, such person in charge of the shelter home shall provide shelter to the aggrieved person in the shelter home.
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