Domestic Violence Act 2005, DV Act, Women Protection Law

The Protection Of Women From Domestic Violence Act, 2005, Section 41

 

Section 41 (Chapter 41) Act not in derogation of any other law.

 

36. Act not in derogation of any other law.-The provisions of this Act shall be in addition to, and not in derogation of the provisions of any other law, for the time being in force.

 

 

 

 

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