The Protection Of Women From Domestic Violence Act, 2005, Section 10 |
Section 10 (Chapter 10) Duties of medical facilities.
7. Duties of medical facilities.-If an aggrieved person or, on her behalf a Protection Officer or a service provider requests the person in charge of a medical facility to provide any medical aid to her, such person in charge of the medical facility shall provide medical aid to the aggrieved person in the medical facility.
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