CrPC -FORM NO 52

FORM NO. 52. Notice to the Principal of Forfeiture of Bond to Keep the Peace

¹[FORM NO. 52
Notice to the Principal of Forfeiture of Bond to Keep the Peace
(See section 446)

To……………………. (name, description and address)

WHEREAS on the……………day of…………. 20 …………you entered into a bond not to commit, etc. (as in the bond), and proof of the forfeiture of the same has been given before me and duly recorded;

You are hereby called upon to pay, the said penalty of rupees……. or to show cause before me within. ……………days why payment of the same should not be enforced against you.

Dated, this ... ..................... day of …………….20……………………

(Seal of the Court)

(Signature)]

1. Ins. by Act 45 of 1978, sec.35 (w.e.f. 18-12-1978).

Code of Criminal Procedure 1973 | Indian Laws

Code of Criminal Procedure 1973 , FORM NO 52