Code of Criminal Procedure 1973

Code of Criminal Procedure 1973 , FORM NO 49

 

FORM NO. 49. Notice to Surety of Forfeiture of Bond for Good Behaviour

1[FORM NO. 49
Notice to Surety of Forfeiture of Bond for Good Behaviour
(See section 446)

To…………………of………………………….

WHEREAS on the …………………………day of……… 20…you become surety by a bond for …………………(name) of ………………(place) that he would be of good behaviour for the period of. …………………and bound yourself in default thereof forfeit the sum of' rupees …………………… to Government; and whereas the said …………………….(name) has been convicted of the offence of…………..(mention the offence concisely) committed since you became surety whereby your security bond become forfeited;

You are hereby required to pay the said penalty of rupees. …………or to show cause within ………………days it should not be paid.

Dated, this ... ..................... day of …………….20………………………

(Seal of the Court)

(Signature)

1. Ins. by Act 45 of 1978, sec.35 (w.e.f. 18-12-1978).


 

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