Code of Criminal Procedure 1973 , FORM NO 46 |
FORM NO. 46. Warrant to Discharge a Person Imprisoned on Failure to Give Security FORM NO. 46
Warrant to Discharge a Person Imprisoned on Failure to Give Security
(See section 442)
To the officer in charge of the Jail at…………………………… (or other officer in whose custody the person is )WHEREAS. ……………(name and description of prisoner) was committed to your Custody under warrant of this court, dated ,the…………….,day of ………………and has since with his surety (or sureties) duly executed a bond under section 441 of the Code of Criminal Procedure. (Signature)
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