Code of Criminal Procedure 1973 , FORM NO 44A

FORM NO. 44A. Bond for Appearance of Offender Released Pending Realization of Fine

WHEREAS I…………………………..(name), inhabitant of………………..(place) have been sentenced to pay a fine of rupees. ………………and in default of payment thereof to undergo imprisonment for……………and whereas the court has been pleased to order my release on condition of my executing a bond for my appearance on the following date (or dates), namely: -

I hereby bind myself to appear before the court of ……………….at…………….. o'clock on the following date or dates namely: -

and incase of making, default therein, I bind myself to forfeit to government the sum of rupees……………….

Dated, this ... ..................... day of …………….20………………………

(Seal of the Court)

WHERE A BOND WITH SURETIES IS TO BE EXECUTED, ADD-

We do hereby declare ourselves sureties for the above named that he will appear before the court of…………………………. on the following date (or dates) namely: -

and, in case of his making default therein, we bind ourselves jointly and severally to forfeit to Government the sum of rupees………………………..

(Signature)

1. Ins. by Act 45 of 1979, sec.35 (w.e.f. 18-12-1978).