Code of Criminal Procedure 1973 , FORM NO 40 |
FORM NO. 40. Warrant of Commitment under Sentence of Death FORM NO. 40
To the officer in the in charge of the Jail at ……………………………Warrant of Commitment under Sentence of Death (See section 366) WHEREAS at the Session held before me on the……..day of…… …..20…….(name of prisoner) the (1st,2nd,3rd, as the case may be) prisoner in case No………………… ……. of the Calendar for 20………….at the said Session, was duly convicted of the offence of culpable homicide amounting to murder under section…………. of the Indian Penal Code , and sentenced to death subject to the confirmation of the said sentence by the………….court of………………………; (Signature)
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