Code of Criminal Procedure 1973 , FORM NO 31 |
FORM NO. 31. Notice of Commitment by Magistrate to Public Prosecutor FORM NO. 31
Notice of Commitment by Magistrate to Public Prosecutor (See section 209) The Magistrate of………………… hereby gives notice that he has committed one……………….for trial at the next Sessions; and the Magistrate hereby instructs the Public Prosecutor to conduct the prosecution of the said case. (Signature)
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