Code of Criminal Procedure 1973 , FORM NO 29 |
FORM NO. 29. Bond to Prosecute or Give Evidence FORM NO. 29
Bond to Prosecute or Give Evidence (See section 170) I, ......................... (name), of…………………………………. (place) do hereby bind myself to attend at…………..in the Court of…………………at………………o'clock on the ……………….day of……………………….next and then and there to prosecute (or to prosecute and give evidence) (or to give evidence in the matter of a charge of………………….. against one A.B. and, in case of making default herein. I bind myself to forfeit to Government the sum of rupees....….. (Signature)
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