CrPC -FORM NO 23

FORM NO. 23. Magistrate's Order Prohibiting the Repetition, etc., of a Nuisance

FORM NO. 23
Magistrate's Order Prohibiting the Repetition, etc., of a Nuisance
(See section 143)

To…………………………………… (name, description and address)

WHEREAS it his been made to appear to me that, etc.,………………………………. (state the proper recital, guided by Form No. 20 or Form No. 24, as the case may be);

I do hereby strictly order and enjoin you not to repeat or continue, the said nuisance.

Dated, this…………………….. day of ………………………20…..

(Seal of court)

(Signature)

Code of Criminal Procedure 1973 | Indian Laws

Code of Criminal Procedure 1973 , FORM NO 23