Code of Criminal Procedure 1973 , FORM NO 13

FORM NO. 13. Bond for Good Behaviour

WHERES I…………………………………….(name, inhabitant of (place)…………… have been called upon to enter, into a bond to be of good behaviour to Government and all the citizens of India for the term of ………………………………..(state the period) or until the completion of the inquiry in the matter of …………………now pending in the court of ………………….. . I hereby bind myself to be of good behaviour to Government and all the citizens of India during the said term or until the completion of' the said inquiry; and, in case of my making default therein, I hereby, myself to forfeit to Government the sum of rupees……………………………….

Dated, this ………………………… day of………………… 20…………

(Seal of the court) (Signature)

(Where a bond with sureties to be executed, add………..)

We do hereby declare ourselves sureties for the above-named…………………………. that he will be of good behaviour to Government and all the citizens of India during the said term or until tile completion of the said inquiry; and, in case of his making default therein, we bind ourselves, jointly and severally, to forfeit to Government the sum of rupees……………….

Dated, this ………………………… day of………………… 19…………

(Seal of the court)