Code of Criminal Procedure 1973
Code of Criminal Procedure 1973 , Section 77
77. Where warrant may be executed.
A warrant of arrest may be executed at any place in India.
Code of Criminal Procedure 1973
|
Indian Laws
Web
www.vakilno1.com
Legal Drafts & Forms
|
Laws in India-Bare Acts
|
Legal News
|
NRI Section
|
How to
|
Legal Links
|
Law Colleges
|
On the Lighter side
|
Sample Questions (Legal FAQ)
|
Get Legal Opinion
|
Feedback
|
Terms of use | Disclaimer
|
Home
Copyright©
Vakilno1.com
2000 All rights reserved