Code of Criminal Procedure 1973

Code of Criminal Procedure 1973 , Section 471

 

471. Exclusion of date on which court is closed.

Where the period of limitation expires on a day when the court is closed, the court may take cognizance on the day on which the court reopens.

Explanation. A court shall be deemed to be closed on any day within the meaning of this section, if, during its normal working hours, it remains closed on that day.
 

 

 

 

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