Code of Criminal Procedure 1973

Code of Criminal Procedure 1973 , Section 271

 

271. Power to issue commission for examination of witness in prison.

The provisions of' this chapter shall be without prejudice to the power of the court to issue, under section 284, a commission for the examination as a witness of any confined or detained in a prison and the provisions of part B of Chapter XXIII shall apply in relation to the examination on commission of any such person in the prison as they apply in relation to the examination on commission of any other person.

 

 

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