Criminal Procedure Code, 1973, CrPc

The Code of Criminal Procedure, 1973 (CrPc)

CrPc Section 1 - 100 |CrPc 101 to 186 | CrPc Section 187 to Section 285 | CrPc Section 286 to Section 385 | CrPc Section 386 to Section 483 | Section 484, Schedules & Forms

CONTENTS
Sections	Particulars
484.	Repeal and savings.
SCI	THE FIRST SCHEDULE
SCII	THE SECOND SCHEDULE
FORM NO 2	Warrant of Arrest
FORM NO 3	Bond and Bail-Bond after Arrest under a Warrant
FORM NO 4	Proclamation Requiring the Appearance of a Person Accused
FORM NO 5	Proclamation Requiring the Attendance of a Witness
FORM NO 6	Order of Attachment to Compel The Attendance of a Witness
FORM NO 7	Order of Attachment to Compel the Appearance of a Person Accused
FORM NO 8	Order Authorizing an Attachment by the District Magistrate or Collector
FORM NO 9	Warrant in the First Instance to Bring up a Witness
FORM NO 10	Warrant to Search After Information of a Particular Offence
FORM NO 11	Warrant to Search Suspected Place of Deposit
FORM NO 12	Bond to Keep the Peace
FORM NO 13	Bond for Good Behaviour
FORM NO 14	Summons of Information of a Probably Breach of the Peace
FORM NO 15	Warrant of commitment on Failure to Find Security to Keep the Peace
FORM NO 16	Warrant of Commitment on Failure to find Security for Good Behaviour
FORM NO 17	Warrant to discharge a Person Imprisoned on Failure to Give Security
FORM NO 18	Warrant of Imprisonment of Failure to Pay Maintenance
FORM NO 19	Warrant to Enforce the Payment of Maintenance by Attachment and Sale
FORM NO 20	Order for the Removal of Nuisances
FORM NO 21	Magistrate's Notice and Premptory Order
FORM NO 22	Injunction to Provide Against Imminent Danger Pending Inquiry
FORM NO 23	Magistrate's Order Prohibiting the Repetition, etc., of a Nuisance
FORM NO 24	Magistrate's Order to Prevent Obstruction, Riot, etc.
FORM NO 25	Magistrate's Order Declaring Party Entitled to Retain Possession of Land, Etc., in Dispute
FORM NO 26	Warrant of Attachment in the case of a Dispute as to the Possession of Land, etc.
FORM NO 27	Magistrate's Order Prohibiting the Doing of Anything on Land or Water
FORM NO 28	Bond and Bail-Bond on a Preliminary Inquiry Before a Police Officer
FORM NO 29	Bond to Prosecute or Give Evidence
FORM NO 30	Special Summons to a Person Accused of a Petty Offence
FORM NO 31	Notice of Commitment by Magistrate to Public Prosecutor
FORM NO 32	Charges
FORM NO 33	Summons to Witness
FORM NO 34	Warrant of Commitment on a Sentence of Imprisonment or Fine if Passed by A Court
FORM NO 35	Warrant of Imprisonment on Failure to Pay Compensation
FORM NO 36	Order Requiring Production in Court of Person in Prison for Answering to Charge of Offence
FORM NO 37	Order Requiring Production in Court of Person in Prison for Giving Evidence
FORM NO 38	Warrant of Commitment in Certain Cases of Contempt When a fine is Imposed
FORM NO 39	Magistrate's or Judge's Warrant of Commitment of Witness Refusing to answer or to Produce Document
FORM NO 40	Warrant of Commitment under Sentence of Death
FORM NO 41	Warrant After a Commutation of a Sentence
FORM NO 42	Warrant of execution of a sentence of death
FORM NO 43	Warrant to Levy a Fine by Attachment and Sale
FORM NO 44	Warrant for Recovery of Fine
FORM NO 44A	Bond for Appearance of Offender Released Pending Realization of Fine
FORM NO 45	Bond and Bail-Bond for Attendance Before Officer in Charge of Police Station or Court
FORM NO 46	Warrant to Discharge a Person Imprisoned on Failure to Give Security
FORM NO 47	Warrant of Attachment to Enforce a Bon
FORM NO 48	Notice to Surety in Breach of a Bond
FORM NO 49	Notice to Surety of Forfeiture of Bond for Good Behaviour
FORM NO 50	Warrant of Attachment Against a Surety
FORM NO 51	Warrant of Commitment of the Surety of an Accused Person Admitted to Bail
FORM NO 52	Notice to the Principal of Forfeiture of Bond to Keep the Peace
FORM NO 53	Warrant to Attach the Property of the Principal on Breach of a Bond to Keep the Peace
FORM NO 54	Warrant of Imprisonment on Breach of a Bond to Keep the Peace
FORM NO 55	Warrant of Attachment and Sale on Forfeiture of Bond for Good Behaviour
FORM NO 56	Warrant of Imprisonment on Forfeiture of Bond for Good Behaviour

CrPc Section 1 - 100 |CrPc 101 to 186 | CrPc Section 187 to Section 285 | CrPc Section 286 to Section 385 | CrPc Section 386 to Section 483 | Section 484, Schedules & Forms

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