Constitution of India

   

48A. Protection and improvement of environment and safeguarding of forests and wild life.
1[Protection and improvement of environment and safeguarding of forests and wild life.

The State shall endeavour to protect and improve the environment and to safeguard the forests and wild life of the country.]

1. Ins. by the Constitution (Forty-second Amendment) Act, 1976,sec. 10 (w.e.f. 3-1-1977).


 




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