2A. Sikkim to be associated with the Union
12A. [Sikkim to be associated with the Union.]
Rep. by the Constitution (Thirty-sixth Amendment) Act, 1975, s. 5 (w.e.f. 26-4-1975).
1. Ins. by the Constitution (Thirty-fifth Amendment) Act, 1974, s.2 (w.e.f. 1-3 1975). |
