79. Suits by or against Government In a suit by or against the Government, the authority to be named as plaintiff or defendant, as the case may be, shall be-1. Subs. A.O. 1948, for section 79. 2. Subs. by the A.O. 1950, for "the Dominion of India".
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Civil Procedure Code 1908 , Section 79 |
79. Suits by or against Government In a suit by or against the Government, the authority to be named as plaintiff or defendant, as the case may be, shall be-1. Subs. A.O. 1948, for section 79. 2. Subs. by the A.O. 1950, for "the Dominion of India".
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