Civil Procedure Code 1908 , Section 78 |
78. Commissions issued by foreign Courts. Subject to such conditions and limitations as may be prescribed the provisions as to the execution and return of commissions for the examination of witnesses shall apply to commissions issue by or as the instance of-1. Subs. by Act 2 of 1951, sec. 11, for section 78 (w.e.f. 1-4-1951).
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