77. Letter of request. In lieu of issuing a commission the Court may issue a letter of request to examine a witness residing at any place not within 1[India].1. Subs. by Act 2 of 1951, sec. 3, for "the States".
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Civil Procedure Code 1908 , Section 77 |
77. Letter of request. In lieu of issuing a commission the Court may issue a letter of request to examine a witness residing at any place not within 1[India].1. Subs. by Act 2 of 1951, sec. 3, for "the States".
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