57. Subsistence allowance. The State Government may fix scales, graduated according to rank, race and nationality, of monthly allowances payable for the subsistence of judgment-debtors.
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Civil Procedure Code 1908 , Section 57 |
57. Subsistence allowance. The State Government may fix scales, graduated according to rank, race and nationality, of monthly allowances payable for the subsistence of judgment-debtors.
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