48. Execution barred in certain cases. Rep. by the limitation Act, 1963(36 of 1963), s. 28 (with effect from the 1st January, 1964)
|
 |
|||
Civil Procedure Code 1908 , Section 48 |
48. Execution barred in certain cases. Rep. by the limitation Act, 1963(36 of 1963), s. 28 (with effect from the 1st January, 1964)
|
|
|||