40. Transfer of decree to Court in another State. Where a decree is sent for execution in another State, it shall be sent to such Court and executed in such manner as may be prescribed by rules in force in that State.
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Civil Procedure Code 1908 , Section 40 |
40. Transfer of decree to Court in another State. Where a decree is sent for execution in another State, it shall be sent to such Court and executed in such manner as may be prescribed by rules in force in that State.
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