Civil Procedure Code 1908

Civil Procedure Code 1908 , Section 120

 

120. Provisions not applicable to High Court in original civil jurisdiction.

(1) The following provisions shall not apply to the High Court in the exercise of its I original civil jurisdiction, namely, sections 16,17 and 20.

1[***]

1. Sub-section (2) rep. by Act 3 of 1909, sec. 127 and Sch. III.

 

 

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