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The Benami Transactions (Prohibition) Act, 1988
   
Preamble

[5TH September, 1988]

An Act to prohibit benami transactions and the right to recover property held benami for matters connected therewith or incidental thereto. BE it enacted by Parliament in the Thirty-ninth Year of the Republic of India as follows: -


The Benami Transactions (Prohibition) Act, 1988
| Laws India

 

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