The Benami Transactions (Prohibition) Act, 1988



(Act no. 45 of 1988)

CONTENTS

Sections

Particulars

   Introduction
  
Preamble
     

1

Short title, extent and commencement

2

Definitions

3

Prohibition of benami transactions

4

Prohibition of the right to recover property held benami

5

Property held benami liable to acquisition

6

Act not to apply in certain cases

7

Repeal of provisions of certain Acts

8

Power to make rules

9

Repeal and saving


The Benami Transactions (Prohibition) Act, 1988
| Laws India

 

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