Law - The Advocates Act, 1961
 
 

42A. Power of Bar Council of India and other committees.
1[42A. Power of Bar Council of India and other committees.

The provisions of Section 42, shall so far as may be, apply in relation to tie Bar Council of India, the enrolment committee, the election committee., the legal aid committee, or any other committee of a Bar Council as they apply in relation to the disciplinary committee of a Bar Council.]

1. Ins. By Act No. 60 of 1973 sec. 33 (w.e.f. 31-1-1974).

top.gif (599 bytes)

Copyright© Vakilno1.com 2000-2006. All rights reserved