| |
| BankingLaw |
| |
|
 |
Actuaries Act 2006 |
|
Bankers Book Evidence Act, 1891 |
|
The African Development bank Act, 1983 |
|
|
The Export-Import Bank of India Act, 1981
|
|
The Industrial Disputes (Banking and Insurance Companies) Act, 1949 |
|
The
Industrial Disputes (Banking Companies) Decision Act, 1955 |
|
The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982 |
|
The State Bank of Saurashtra (Repeal) and The State Bank of India (Subsidiary Banks) Amendment Act, 2009 |
|
The State Bank of India Act, 1955 |
|
State Bank of India (Subsidiary Banks Laws) Amendment Act, 2007 |
|
State Bank of India (Amendment) Act, 2010 |
|
State Bank of India (Amendment) Act, 2007 |
|
The Small Industries Development Bank of India Act, 1989 |
|
The State Bank of Hyderabad Act, 1956 |
|
The Unit Trust of India Act 1963 |
|
Reserve Bank of India Act, 1934 |
|
Reserve Bank of India (Amendment) Act, 2006 |
|
The Regional Rural Banks Act, 1976 |
|
The Recovery of Debts Due To Banks and Financial Institutions Act, 1993 |
| |
|
| |
|
| Corporate Law |
|
|
|
Companies (Foreign Interests) Act, 1918 |
|
Company Law Board Regulations, 1991 |
|
THE Companies (Amendment) Act, 2006 |
|
The Company Act, 1956 |
|
The Company Secretaries Act, 1980 |
|
The Companies (Donations To National Funds) Act, 1951 |
|
The Depositories Act, 1996 |
|
The Foreign Trade (Development and Regulation) Act, 1992 |
|
The Hire-Purchase Act, 1972 |
| |
Indian Contract Act, 1872 |
|
The National Securities And Depositories Limited - ByeLaws, 1996 |
|
The Prevention of Money-Laundering Bill, 1999 |
|
Prevention of Money Laundering Act, 2002 |
|
Prevention of Money-Laundering (Amendment) Act, 2005 |
|
The Partnership Act, 1932 |
|
The Securities Contract (Regulation) Act, 1956 |
|
The Sick Industrial Companies Act, 1985 |
|
The Sale of Goods Act, 1930 |
|
The Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986 |
|
The Tea Act, 1953 |
|
The State Financial Corporation Act, 1951 |
|
The State Financial Corporations (Amendment) Act, 2000 |
|
Special Economic Zones Act, 2005 |
|
The Tea Companies (Acquisition and Transfer of Sick Tea Units) Act, 1985 |
|
Tyre-Corporation-of-India-Limited-(Disinvestment-of-Ownership)-Act-2007 |
|
The Securities and Exchange Board of India Act, 1992 |
|
Securities and Insurance Laws (Amendment and Validation) Act, 2010 |
|
Securities and Insurance Laws (Amendment and Validation) Ordinance, 2010 |
|
The Securities Contracts (Regulation) Act, 1956 |
|
Securities Contracts (Regulation) Amendment Act, 2007 |
|
Securities Laws (Amendment) Act, 2004 |
|
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 |
|
The Rubber Act, 1947 |
|
The Rubber Amendment Act, 2009 |
|
|
| Criminal and Motor Accident Laws |
|
|
| |
Indian Penal Code, 1860 |
|
Motor Vehicles Act, 1988 |
|
Motor Vehicles (AMENDMENT) Act 2000 |
| |
Personal Injuries (Emergency Provisions) Act, 1962 |
| |
Prevention of Corruption Act, 1988 |
|
Prevention of Terrorism Act 2002 |
|
The Code of Criminal Procedure, 1973 |
|
The Criminal Law Amendment Act, 1938 |
|
The Criminal Law Amendment Act, 1961 |
|
The Criminal Law Amendment Act, 1993 |
|
The Criminal Law Amendment Act, 1990 |
| |
The Fatal Accidents Act, 1855 |
| |
The Juvenile Justice Act, 1986 |
| |
The Negotiable Instruments Act, 1881 |
| |
The Smugglers
and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 |
| |
The Terrorist Affected Areas (Special Courts) Act 1984 |
| |
The Terrorist and Disruptive Activities (Prevention) Act, 1987 |
|
The Unlawful Activities (Prevention) Amendment Act 2004 |
|
The Unlawful Activities (Prevention) Amendment Act 2008 |
|
The Unlawful Activities (Prevention) Act 1967 |
|
The Prisoners (Attendance in Courts) Act, 1955 |
|
The Prevention of Seditious Meetings Act, 1911 |
|
The Prisoners Act, 1900 |
|
The Prize Chits and Money Circulation Schemes (Banning) Act, 1978 |
|
The Probation of Offenders Act, 1958 |
|
|
| |
|
| Consumer
Laws |
| |
|
|
The Consumer Protection Act, 1986 |
|
The Essential Commodities Act, 1955 |
|
Jammu & Kashmir Consumer Protection Act 1987 |
|
The Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 |
| |
|
| Direct Tax Law |
|
|
|
The
Expenditure Tax Act, 1987 |
|
The Gift Tax Act, 1958( Abolished ) |
|
The Income Tax Act, 1961 |
|
The
Interest Tax Act, 1974 |
|
The Taxation Laws (Amendment) Act, 2006 |
|
The Taxation Laws (Amendment) Act, 2005 |
|
The Wealth Tax Act, 1957 |
|
|
|
|
| Education / Science and Technology |
|
|
|
The All India Institute Of Medical Science Act 1956 |
|
The All India Council For Technical Education 1987 |
|
The University Grants Commession Act 1956 |
|
Tripura University Act 2006 |
|
The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980 |
|
The Sikkim University Act, 2006 |
|
Rajiv Gandhi University Act, 2006 |
|
Rajiv Gandhi Institute of Petroleum Technology Act, 2007 |
|
The Rampur Raza Library Act, 1975 |
|
South Asian University Act, 2008 |
|
Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum (Amendment) Act, 2005 |
|
The Technology Development Board Act, 1995 |
|
Science and Engineering Research Board Act, 2008 |
|
The Semiconductor Integrated Circuits Layout Design Act, 2000 |
|
The Tezpur University Act 1993 |
|
The Visva Bharati Act 1951 |
|
The Vaccination (Repeal)Act 2001 |
|
The Vaccination Act 1880 |
|
University of Allahabad Act 2005 |
|
University of Hyderabd Act 1974 |
|
|
| Environment
Law |
| |
|
|
Air Crafts (Amendment) Act, 2007 |
|
Air (Prevention and Control of Pollution) Act,1981 |
|
The Air Corporation (Transfer of Undertaking and Repeal) Act, 1994 |
|
The Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996 |
|
The
Environment (Protection) Act, 1986 |
|
The Forest Conservation Act, 1980 |
|
The water (Prevention and Control of Pollution) Act, 1974 |
|
Wild Life (Protection) Amendment Act, 2006 |
|
Protection of Plant Varieties and Farmers Rights Act, 2001 |
|
|
| |
|
| Family Law |
|
|
|
Protection of Women from Domestic Violence Act, 2005.  |
|
The Dowry Prohibition Act, 1961 |
|
The Family Courts Act,1984
|
|
The Foreign
Marriage Act, 1969 |
|
The
Guardians And Wards Act, 1890 |
|
The Hindu
Marriage Act, 1955 |
|
The Hindu Minority and Gaurdianship Act, 1956 |
|
The Indian Divorce Act, 1869 |
|
The Maternity Benefits Act, 1961 |
|
The Muslim Personal Law (Shariat) Application Act, 1937 |
|
The Muslim Women (Protection of Rights on Divorce) Act, 1986 |
|
The Dissolution of Muslim Marriages Act, 1939 |
|
The Special Marriage Act, 1954 |
|
The Hindu Succession Act, 1956 |
|
The Hindu Adoptions and Maintenance Act, 1956 |
|
Indian and Colonial Divorce Jurisdiction Act, 1940 |
|
The Anand Marriage Act, 1909 |
|
The Arya Marriage Validation Act, 1937 |
|
Matrimonial Causes (War Marriages) Act, 1948 |
|
The Child Marriage Restraint Act, 1929 |
|
Administrators-General Act, 1963 |
| |
|
| Foreign Exchange Law |
|
|
|
The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 |
|
The Foreign Exchange Maintenance Act, 1999 |
|
The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 |
|
The Foreign Trade (Development and Regulation) Act, 1992 |
|
|
| Indirect Tax Law |
|
|
|
Additional Emoluments (Compulsory Deposit) Act, 1974 |
|
Central Sales Tax, 1956 |
|
Customs Act, 1962 |
|
Delhi
Sales Tax, 1975 |
|
Rajasthan Sales Tax Act, 1994 |
|
Service Tax : Statutory Provisions (1994) |
|
The Additional Duties Of Excise (Textiles And Textile Articles) Act, 1978 |
|
The Central Excise Act,1944 |
|
The Medicinal And Toilet Preparation (Excise Duties) Act, 1955 |
|
The Tripura Land Revenue and Land Reforms Act, 1960 |
|
Treasure Trove Act 1878 |
|
The Seamen's Provident Fund Act, 1966 |
|
The Sales-Tax Laws Validation Act, 1956 |
|
|
| Intellectual
Property Law |
| |
|
|
The Copyright Act, 1957 |
|
The Trade Marks Act, 1999 |
|
Trade Marks (Amendment) Act, 2010 |
|
The Trade and Merchandise Marks Act, 1958 |
| |
|
| IT Laws |
| |
|
|
Information Technology Act, 2000 |
| |
|
| Legal and Professional Law |
| |
|
|
Abolition of Privy Council Jurisdiction Act, 1949 |
|
Apprentices Act, 1961 |
|
The Acting Judges Act, 1867 |
|
The Advocates Act, 1961 TIPS for Lawyers on Advocates Act, 1961 |
|
The Advocates Welfare Fund Act , 2001 |
|
The
Company Secretaries Act, 1980 |
|
The
Contempt of Courts Act, 1971 |
|
The Calcutta High Court (Jurisdictional Limits) Act, 1919 |
|
The Calcutta High Court (Extension Of Jurisdiction) Act, 1953 |
|
The Central Laws (Extension To Jammu And Kashmir) Act, 1968 |
|
The Central Laws (Extension To Arunachal Pradesh) Act, 1993 |
|
The Continuance Of Legal Proceedings Act, 1948 |
|
The Notaries Act, 1952 |
|
Special Tribunals (Supplementary Provisions) Repeal Act, 2004 |
|
The Special Court (Trial of Offences Relating to Transactions Insecurities) Act, 1992 |
|
Tamil Nadu Legislative Council Act, 2010 |
|
Supreme Court Judges (Salaries and Conditions of Service) Act, 1958 |
|
Private Security Agencies (Regulation) Act, 2005 |
| |
|
| Media Laws |
| |
|
|
The Cable Television Networks(Regulation) Ordinance Act, 1995 |
|
The Cinematograph Act, 1952 |
|
Press Council Act, 1978 |
|
The Press and Registration of Books Act, 1867 |
| |
|
| Medical and Health |
| |
|
|
The Transplantation of Human Organ Act 1994 |
|
The Prevention Of Food Adulteration (Extension To Kohima And Mokokchung Districts) Act 1972 |
|
The Prevention of Food Adulteration Act, 1954 |
|
|
| Miscellanous Law |
| |
|
|
Arbitration and Conciliation Act, 1996 |
|
Agricultural and Processed Food Products Export CESS Act, 1986 |
|
Coffee Act |
|
Constitution of India |
|
Collection of Statistics Act 1953 |
|
Coir Board Services (Classsification Control and Appeal ) Bye Laws 1969 |
|
Coir Board Services Bye Laws 1983 |
|
Coir Board Genetal Provident Fund Bye Laws 1977 |
|
Coir Industry Act 1953 |
|
Coinage Act 1906 |
|
Coking Coal Mines (Nationalisation) Act 1972 |
| |
The Indian Evidence Act, 1872 |
|
The Arms Act, 1959 |
|
The Commissions of Inquiry Act, 1952 |
|
The Commanders In Chief Change in Designation Act 1955 |
|
The Court Fees Act, 1870 |
|
The Indian Trusts Act, 1882 |
|
The Delhi Co-operative Society Act, 1972 |
|
The Drugs and Cosmetics Act, 1940 |
|
|
The Explosives Act, 1884 |
|
|
The Export (Quality Control and Inspection) Act, 1963 |
|
|
The Extradition Act,1962
|
|
The General Clauses Act, 1897 |
|
The Government of National Capital Territory of Delhi Act, 1991 |
|
The Immoral Traffic Prevention Act - 1956 |
|
The Limitation Act, 1963 |
|
The Life Insurance Corporation Act, 1956 |
|
The Narcotic Drugs and PSYCHOTROPIC Substances Act 1985 |
|
The Narcotic Drugs and PSYCHOTROPIC Substances Act - Amendment 2001 |
|
The Suppression of Unlawful Acts Against Safety of Maritime Navigation and Fixed Platforms on Continental Shelf Act, 2002 |
|
Sugarcane Cess (Validation) Repeal Act, 2001 |
|
Sugarcane Control (Additional Poweres) Repeal Act, 2000 |
|
The Sugarcane Control (Additional Powers) Act, 1962 |
|
The Sugar-Cane Act, 1934 |
|
The States Reorganisation Act, 1956 |
|
The State of Nagaland Act 1962 |
|
The State of Arunachal Pradesh Act, 1986 |
|
The State of Mizoram Act, 1986 |
|
The State of Himachal Pradesh Act, 1970 |
|
The Territorial Army Act, 1948 |
|
The Telecom Regulatory Authority of India Act, 1997 |
|
The State Agricultural Credit Corporations Act, 1968 |
|
The Standards of Weights and Measures (Enforcement) Act, 1985 |
|
The Stage-Carriages Act, 1861 |
|
The St. John Ambulance Association (India) Transfer of Funds Act, 1956 |
|
Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Act, 2007 |
|
The Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955 |
|
Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Act, 2006 |
|
The Spices Board Act, 1986 |
|
The Specific Relief Act, 1963 |
|
The Special Protection Group Act, 1988 |
|
The Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977 |
|
The Shipping Development Fund Committee (Abolition) Act, 1986 |
|
The Seeds Act, 1966 |
|
The Scheduled Castes and The Scheduled Tribes (Prevention of Atrocities) Act, 1989 |
|
Sashastra Seema Bal Act, 2007 |
|
The Sarais Act, 1867 |
|
State Emblem of India (Prohibition of Improper Use) Act, 2005 |
|
The Suits Valuation Act, 1887 |
|
The Societies Registration Act, 1860 |
|
Two Member Constituencies (Abolition)and Other Laws Repeal Act 2001 |
|
The Tobacco Board Act, 1975 |
|
The Textiles Committee Act, 1963 |
|
The Terrorist and Disruptive Activities (Prevention) Act, 1987 |
|
The Textile Undertakings (Taking Over of Management) Act, 1983 |
|
The Textile Undertakings (Nationalisation) Act, 1995 |
|
U.P Sugarcane Cess (Validation) Repeal Act 2001 |
|
The Richardson and Cruddas Limited (Acquisition and Transfer of Undertaking) Act, 1972 |
|
The Indian Rifles Act, 1920 |
|
The Salar Jung Museum Act, 1961 |
|
The Reformatory Schools Act, 1897 |
|
The Registration of Births and Deaths Act, 1969 |
|
The Rehabilitation Council of India Act, 1992 |
|
The Rehabilitation Finance Administration Act, 1948 |
|
The Religious Endowments Act, 1863 |
|
The Repatriation of Prisoners Act, 2003 |
|
Repealing and Amending Act, 2001 |
|
The Rajghat Samadhi Act, 1951 |
|
The Raipur and Khattra Laws Act, 1879 |
|
The Provincial Small Cause Courts Act, 1887 |
|
The Provisions of the Panchayats Extention to the Scheduled Areas) Act, 1996 |
|
The Provincial Insolvency Act, 1920 |
|
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 |
|
The Prevention of Cruelty to Animals Act, 1960 |
|
Produce Cess Laws (Abolition) Act, 2006 |
|
The Prize Competitions Act, 1955 |
|
The Prevention of Insults to National Honour Act, 1971 |
|
Prevention of Insults to National Honour (Amendment) Act, 2005 |
|
The Transformer and Switchgear Limited (Acquisition and Transfer of Undertakings) Act, 1983 |
|
The Transfer of Evacuee Deposits Act, 1954 |
|
The Acquired Territories (Merger) Act, 1960 |
|
The Foreign Trade (Development and Regulation) Act, 1992 |
|
The Registration Act, 1908 |
|
Civil Procedure Code (CPC) 1908 |
|
Right to Information Act 2005 (RTI Act) |
|
The Prison Act, 1894 |
|
The Agriculturists Loans Act, 1884 |
|
Agricultural Produce (Grading and Marking) Act, 1937 |
|
Administrators - General Act, 1963 |
|
The Indian Medicine Central Council Act, 1970 |
|
The Indian Succession Act, 1925 |
|
The Patents Act, 1970 |
|
|
| NRI
Related Laws |
| |
|
|
The Emigration Act, 1983 |
|
The Foreign Marriage Act, 1969 |
|
The Foreign Exchange Management Act, 1999 |
| |
|
| Political and Election Laws |
| |
|
|
The Presidential and Vice-Presidential Elections Act, 1952 |
|
Presidents Emoluments and Pension (Amendment) Act, 2008 |
|
The President (Discharge Of Functions) Act, 1969 |
|
The Representation of the People Act, 1951 |
|
The Representation of the People Act, 1950 |
|
Representation of the People (Amendment) Act, 2010 |
|
Representation of the People (Amendment) Act, 2009 |
|
Representation of the People (Amendment) Act, 2008 |
|
The Commissions of Inquiry Act, 1952 |
| |
|
| Property Law |
| |
|
|
Assam (Alteration Of Boundaries) Act, 1951 |
|
Assam Alienation Of Land (Regulation) Act, 1980 |
|
Assam State Legislature (Delegation Of Powers) Act, 1980 |
|
Assam State Legislature (Delegation Of Powers) Act, 1981 |
|
The Administration of Evacuee Property (Central) Rules,1950 |
|
The Administration of Evacuee Property Act,1950 |
|
The Benami Transactions(Prohibitions) Act, 1988 |
|
The Delhi (Delegation Of Powers) Act, 1964 |
|
The Delhi Development Authority (Validation Of Disciplinary Powers) Act, 1998 |
|
The Delhi Lands (Restrictions On Transfer) Act, 1972 |
|
The Delhi Laws Act, 1912 |
|
The Delhi Laws Act, 1915 |
|
The Delhi Municipal Corporation (Validation Of Electricity Tax) Act, 1966 |
|
The
Delhi Apartment Ownership Act, 1986 |
|
The
Delhi Land Reforms Act, 1954 |
|
The Delhi Land (Restrictions on Transfer) Act, 1972 |
|
The
Delhi Land Revenue Act, 1954 |
|
The Delhi Rent Act,
1995 |
|
The Delhi Rent Control Act, 1958 |
|
The Hindu Disposition of Property Act, 1916 |
|
The Public
Premises (Eviction of Unauthorised Occupants) Act, 1971 |
|
Land Acquisition Act, 1894 |
|
Transfer of Property Act 1882 |
|
The Slum Areas (Improvement and Clearance) Act, 1956 |
|
The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976 |
|
The Waste Lands (Claims) Act, 1863 |
|
The Uttar Pradesh Reorganization Act, 2000 |
|
The Uttar Pradesh cantonments (Control of Rent and Eviction)(Repeal)Act, 1971 |
|
The Urban land (Ceiling and regulation Act, 1999) |
|
The Requisitioned Land (Apportionment of Compensation) Act, 1949 |
|
The Prevention of Damage to Public P roperty Act, 1984 |
|
The Presidency-Towns Insolvency Act, 1909 |
|
The Requisitioning and Acquisition of Immovable Property Act, 1952 |
|
The Requisitioning and Acquisition of Immovable Property Rules, 1953 |
|
|
| Public Related Laws |
|
|
|
The Public Wakfs (Extension of Limitation) Act, 1959 |
|
The Public Suits Validation Act, 1932 |
|
The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978 |
|
The Public Records Act, 1993 |
|
The Public Provident Fund Act, 1968 |
|
The Public Liability Insurance Act, 1991 |
|
The Public Gambling Act, 1867 |
|
The Public Financial Institutions (Obligation as To Fidelity and Secrecy) Act, 1983 |
|
The Public Employment (Requirement as To Residence) Act, 1957 |
|
Public Debt Act, 1944 |
|
The Public Accountants Default Act, 1850 |
|
|
| |
|
| Punjab State Laws |
|
|
|
The Punjab Disturbed Areas Act, 1983 |
|
The Punjab Gram Panchayat, Samities and Zilla Parishad (Chandigarh Repeal) Act, 1994 |
|
The Punjab Legislative Council (Abolition) Act, 1969 |
|
The Punjab Pre-Emption (Chandigarh and Delhi Repeal) Act, 1989 |
|
The Punjab State Legislature (Delegation of Powers) Act, 1987 |
|
The Punjab Village Common Lands Regulation Act 1961 |
|
The Land Acquisition (East Punjab Amendment) Act, 1948 |
|
The Land Acquisition (Punjab Amendment) Act, 1953 |
|
The Land Acquisition Punjab Second Amendment Act, 1956 |
|
The Land Acquisition (Punjab Amendment) Act, 1962 |
|
The Land Acquisition (Punjab Amendment) Act, 1969 |
|
Punjab Colonization of Government Lands (Punjab) Act 1912 |
|
Punjab Reclamation of Land Act 1959 |
|
The Redemption of Mortgages (Punjab) Act, 1913 |
|
The Punjab Religious Premises and Land (Eviction and Rent Recovery) Act, 1997 |
|
The Punjab Resumption of Jagirs Act, 1957 |
|
The Punjab Restitution of Mortgaged Lands Act, 1938 |
|
The Punjab Land Improvement Schemes Act, 1963 |
|
The Punjab Land Reforms Act, 1972 |
|
Punjab Minor Canals Act, 1905 |
|
The Punjab Occupancy Tenants (Vesting of Proprietary rights) Act, 1952 |
|
The Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 |
|
The Punjab Revenue Appeals and Proceedings (Disposal and Restoration) Act 1956 |
|
Punjab Utilization of Lands Act, 1949 |
|
The East Punjab War Awards Act, 1948 |
|
The Punjab Package Deal Properties (Disposal) Amendment Act, 2009 |
|
The Punjab Regulation of Accounts Act, 1930 |
|
The Armed Forces (Punjab and Chandigarh) Special Powers Act, 1983 |
|
The Punjab Cinemas (Regulation) Act, 1952 |
|
The East Punjab Control of Bricks Supplies Act, 1949 |
|
The Punjab Ice Price Control Act, 1968 |
|
The Displaced Persons (Compensation and Rehabilitation) Act, 1954 |
| |
|
| Railways Law |
|
|
|
The Railways Act, 1989 |
|
The Railways (Local Authorities Taxation) Act, 1941 |
|
The Railway Claims Tribunal Act, 1987 |
|
The Railway Companies (Emergency Provisions) Act, 1951 |
|
The Railway Companies (Substitution of Parties in Civil Proceedings) Act, 1946 |
|
The Railway Property (Unlawful Possession) Act, 1966 |
|
The Railway Protection Force Act, 1957 |
|
Railways (Amendment) Act, 2005 |
|
Railways (Amendment) Act, 2008 |
|
The Railways (Employment of Members of the Armed Forces) Act, 1965 |
|
|
|
|
| Service and Labour Law |
|
|
|
Andhra Pradesh Administrative Tribunal (Procedure) Rules, 1989 |
|
Bonded Labour System (Abolition) Act, 1976 |
|
Building and Other Construction Workers (Regulation of Employment and Conditions
of Service) Act, 1996 |
|
Building and Other Construction Workers Welfare Cess Act, 1996 |
|
Contract Labour (Regulation and Abolition) Act, 1970 |
|
Employees Provident Fund and Miscellaneous Provisions Act, 1952 |
|
Employees State Insurance Act, 1948 |
|
Employers Liability Act, 1938 |
|
Equal Remuneration Act,1976 |
|
Factories Act, 1948 |
|
Indian Dock Labourers Act, 1934 |
|
Industrial Employment (Standing Orders) Act, 1946 |
|
Labour Law (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishment)
Act, 1988 |
|
Personal Injuries (Emergency Provisions) Act, 1962 |
|
Sale Promotion Employees (Conditions of Service) Act, 1976 |
|
The Administrative Tribunals Act, 1985 |
|
The Administrative Tribunals Rules, 2000 |
|
The All India Service Regulations (Indemnity)1975 |
|
The Child Labour (Prohibition and Regulation) Act, 1986 |
|
The Dangerous Machines (Regulation) Act, 1983 |
|
The Employment Exchange (Compulsory Notification of Vacancies) Act, 1959 |
|
The Industrial Disputes Act, 1947 |
|
The Industries (Development And Regulation) Act, 1951 |
|
The Maharashtra Mathadi, Hamal and Other Manual Workers (Regulation of Employment
and Welfare) Act, 1969 |
|
The Maharashtra Recognition of Trade Union and Prevention Of Unfair Labour
Practices Act, 1971 |
|
The Maternity Benefits Act, 1961 |
|
The Minimum Wages Act, 1948 |
|
The Payment of Bonus Act, 1965 |
|
The Payment of Gratuity Act, 1972 |
|
The Payment of Wages Act, 1936 |
|
The Plantation Labour Act, 1951 |
|
The Public Servants (Inquiries) Act, 1850 |
|
The Tea Districts Emigrant Labour (Repeal) Act 1971 |
|
The Trade Unions Act, 1926 |
|
The Weekly Holidays Act, 1942 |
|
Unorganised Workers Social Security Act, 2008 |
|
Workmen's Compensation Act, 1923 |
|
Workmen's Compensation (Amendment) Act 2009 |
|
Works of Defence Act 1903 |
|
Working Journalists (Industrial Disputes )Act 1993 |
|
Salary, Allowances and Pension of Members of Parliament Act, 1954 |
|
Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2010 |
|
Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2006 |
|
Salaries and Allowances of Officers of Parliament (Amendment) Act, 2008 |
|
The Salaries and Allowances of Ministers (Amendment) Act, 2009 |
|
The Sales Promotion Employees (Conditions of Service) Act, 1976 |
| |
|
| Stamp Law |
|
|
|
The Promissory Notes (Stamp) Act, 1926 |
|
The Indian Stamp Act, 1899 |
|
|
| Repealed Law |
|
|
|
Air Corporations Act, 1953 |
|
The Monopolies And Restrictive Trade Practices Act, 1969 |
|
|
| Defence Law |
|
|
|
Air Force Act, 1950 |
|
The Reserve and Auxiliary Air Forces Act, 1952 |
|
The Armed Forces Tribunal Act 2007 |
|
|
| Air Traffic Law |
|
|
|
Air Crafts Act, 1934 |
|
|
| Human Rights Law |
|
|
|
Commission for protection of Child Right Act 2005 |
|
The Protection of Human Rights Act, 1993 |
|
The Protection of Civil Rights Act, 1955 |
|
|
|
|
| States Law |
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The Rajasthan State Legislature (Delegation of Power) Act, 1993 |
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