|
|
|
The Bar Councils (Validation Of State Laws) Act, 1956 |
|
The Berar Laws Act, 1941 |
|
The Bhopal Gas Leak Disaster (Processing Of Claims) Act, 1985 |
|
The British Statutes (Application To India ) Repeal Act, 1960 |
|
The Bengal Suppression Of Terrorist Outrages (Supplementary) Act, 1932 |
|
Bankers Book Evidence Act, 1891 |
|
The Banking Companies (Legal Practitioners' Clients' Accounts) Act, 1949 |
|
The Central Boards Of Revenue Act, 1963 |
|
The Central Duties Of Exercise (Retrospective Exemption) Act, 1986 |
|
The Cess And Other Taxes On Minerals (Validation) Act, 1992 |
|
The Companies (Surcharge On Income - Tax) Act, 1971 |
|
Central Excise Laws (Amendment & Validation) Act, 1982 |
|
The Central Board Of Direct Taxes (Validation Of Proceedings) Act, 1971 |
|
The Central Excise Act,1944 |
|
Customs Act, 1962 |
|
Central Sales Tax, 1956 |
|
The Company Act, 1956 |
|
The Company Secretaries Act, 1980 |
|
Companies (Foreign Interests) Act, 1918 |
|
The Companies (Donations To National Funds) Act, 1951 |
|
The Child Labour (Prohibition and Regulation) Act, 1986 |
|
Contract Labour (Regulation and Abolition) Act, 1970 |
|
The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 |
|
The Commissions of Inquiry Act, 1952 |
|
The Company Secretaries Act, 1980 |
|
The Contempt of Courts Act, 1971 |
|
Calcutta Port (Pilotage) Act, 1941 |
|
Cancellation Of General Elections In Punjab Act, 1991 |
|
Carriage By Air Act, 1972 |
|
Carriage Of Goods By Sea Act, 1925 |
|
Colonial Probates Act,1892 |
|
Control Of Shipping (Continuance) Act, 1958 |
|
Cooch Behar (Assimilation Of Laws) Act, 1950 |
|
Council Of India Act, 1907 |
|
Councils Act, 1892 |
|
|
|
|
|
The Calcutta High Court (Jurisdictional Limits) Act, 1919 |
|
The Calcutta Port (Pilotage) Act, 1948 |
|
The Cantonments (Extension Of Rent Control Laws) Act, 1957 |
|
The Carriers Act, 1865 |
|
The Central Laws (Extension To Arunachal Pradesh) Act, 1993 |
|
The Central Laws (Extension To Jammu And Kashmir) Act, 1968 |
|
|
|
The Charitable And Religious Trusts Act, 1920 |
|
The Chit Funds (Amendment) Act, 2001 |
|
The Cinematograph Act, 1918 |
|
The Civil Courts Amins Act, 1856 |
|
The Colonial Courts Of Admiralty ( India ) Act, 1891 |
|
The Commercial Documents Evidence Act, 1939 |
|
The Contingency Fund Of India Act, 1950 |
|
The Continuance Of Legal Proceedings Act, 1948 |
|
The Cotton, Copra And Vegetable Oils Cess (Abolition) Act, 1987 |
|
|
|
The Cutchi Memons Act, 1938 |
|
The Copyright Act, 1957 |
|
The Consumer Protection Act, 1986 |
|
The Cable Television Networks(Regulation) Ordinance Act, 1995 |
|
The Cinematograph Act, 1952 |
|
The Criminal Law Amendment Act, 1938 |
|
The Criminal Law Amendment Act, 1961 |
|
The Caste Disabilities Removal Act, 1850 |
|
The Chandigarh Disturbed Areas Act, 1983 |
|
The Criminal Law Amendment Act, 1993 |
|
The Criminal Law Amendment Act, 1990 |
|
Cheques Act, 1957 |
|
The Commissions of Inquiry Act, 1952 |
|
The Court Fees Act, 1870 |
|
Delhi Sales Tax, 1975 |
|
The Depositories Act, 1996 |
|
The Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996 |
|
The Dangerous Machines (Regulation) Act, 1983 |
|
The Delhi Land Reforms Act, 1954 |
|
The Delhi Land (Restrictions on Transfer) Act, 1972 |
|
The Delhi Land Revenue Act, 1954 |
|
The Delhi Rent Act, 1995 |
|
The Delhi Rent Control Act, 1958 |
|
The Delhi Apartment Ownership Act, 1986 |
|
The Dowry Prohibition Act, 1961 |
|
The Dissolution of Muslim Marriages Act, 1939 |
|
Dehra Dun Act, 1871 |
|
Dekkhan Agriculturists Relief Act, 1879 |
|
Divorce Act, 1945 |
|
The Dakshina Bharat Hindi Prachar Sabha Act, 1964 |
|
The Decrees And Orders Validating Act, 1936 |
|
The Delhi (Delegation Of Powers) Act, 1964 |
|
|
|
The Delhi Lands (Restrictions On Transfer) Act, 1972 |
|
The Delhi Laws Act, 1912 |
|
The Delhi Laws Act, 1915 |
|
|
|
The Delimitation Act, 1972 |
|
The Delimitation Act, 2002 |
|
The Delivery Of Books (Public Libraries) Act, 1954 |
|
The Departmentalisation Of Union Accounts (Transfer Of Personnel) Act, 1976 |
|
The Destruction Of Records Act, 1917 |
|
|
|
The Diplomatic And Consular Officers (Oaths And Fees) (Extension To Jammu And Kashmir) Act, 1973 |
|
The Diplomatic And Consular Officers (Oaths And Fees) Act, 1948 |
|
The Disturbed Areas (Special Courts) Act, 1976 |
|
The Dowry Prohibition Act, 1961 |
|
The Delhi Co-operative Society Act, 1972 |
|
The Drugs and Cosmetics Act, 1940 |
|
The Excise (Malt Liquors) Act, 1890 |
|
The Excise (Spirits) Act, 1863The Expenditure Tax Act, 1987 |
|
The Environment (Protection) Act, 1986 |
|
The Employment Exchange (Compulsory Notification of Vacancies) Act, 1959 |
|
Employees Provident Fund and Miscellaneous Provisions Act, 1952 |
|
Employees State Insurance Act, 1948 |
|
Employers Liability Act, 1938 |
|
Equal Remuneration Act,1976 |
|
Ear Drums And Ear Bones (Authority For Use For Therapeutic Purposes) Act, 1982 |
|
Election Commission (Condition Of Service Of Election Commissions And Transaction Of Business) Act, 1991 |
|
The East Punjab Urban Rent Restriction Act (Extension To Chandigarh) Act, 1974 |
|
The Economic Offences (Inapplicability Of Limitation) Act, 1974 |
|
The Election Laws (Extension To Sikkim ) Act, 1976 |
|
The Elepahnts Preservation Act, 1879 |
|
The Emblems And Names (Prevention Of Improper Use) Act, 1950 |
|
The Epidemic Diseases Act, 1897 |
|
The Essential Services (Maintenance) Ordinance Repeal Act, 2001 |
|
The Estate Duty (Distribution) Act, 1962 |
|
The Emigration Act, 1983 |
|
The Essential Commodities Act, 1955 |
|
The Essential Services Maintenance ( Assam ) Act, 1980 |
|
The Explosive Substances Act, 1908 |
|
The Foreign Trade (Development and Regulation) Act, 1992 |
|
The Forest Conservation Act, 1980 |
|
Factories Act, 1948 |
|
The Foreign Exchange Maintenance Act, 1999 |
|
The Foreign Marriage Act, 1969 |
|
Federal Court (Enlargement Of Jurisdiction) Act, 1947 |
|
Foreign Awards (Recognition And Enforcement) Act, 1961 |
|
FOREIGN RELATIONS ACT, 1932 |
|
The [Foreign] Jurisdiction Act, 1947 |
|
|
|
The Federal Court Act, 1937 |
|
The Foreign Aircraft (Exemption From Taxes And Duties On Fuel And Lubricants) Act, 2002 |
|
The Foreign Exchange Conservation (Travel) Tax Abolition Act, 1992 |
|
The Foreign Law Ascertainment Act, 1861 |
|
The Foreign Recruiting Act, 1874 |
|
The Forfeited Deposits Act, 1850 |
|
The Forfeiture Act, 1859 |
|
The Fort William Act, 1881 |
|
The Foreign Trade (Development and Regulation) Act, 1992 |
|
The Foreign Marriage Act, 1969 |
|
The Foreign Exchange Maintenance Act, 1999 |
|
The Fatal Accidents Act, 1855 |
|
The Forest (Conservation) Act, 1980 |
|
Finance (Amendment) Act, 1987 |
|
Finance (Amendment) Act, 1975 |
|
Finance Act, 1952 |
|
Finance Act, 1953 |
|
The Gift Tax Act, 1958 ( Abolished ) |
|
The Government of National Capital Territory of Delhi Act, 1991 |
|
The Guardians And Wards Act, 1890 |
|
Goa , Daman And Diu Suits Valuation Act, 1965 |
|
The Goa , Daman And Diu (Extension Of The Code Of Civil Procedure And The Arbitration) Act, 1965 |
|
The Goa , Daman And Diu Judicial Commissioner's Court (Declaration As High Court) Act, 1964 |
|
The Gold Bonds (Immunities And Exemptions) Act, 1993 |
|
The Government Buildings Act, 1899 |
|
|
|
The Government Management Of Private Estates Act, 1892 |
|
The Government Seal Act, 1862 |
|
The Government Trading Taxation Act, 1926 |
|
The General Clauses Act, 1897 |
|
The Hyderabad Export Duties (Validation) Act 1955 |
|
The Hindu Disposition of Property Act, 1916 |
|
The Hindu Marriage Act, 1955 |
|
The Hindu Minority and Gaurdianship Act, 1956 |
|
The Hindu Succession Act, 1956 |
|
The Hindu Adoptions and Maintenance Act, 1956 |
|
The Hindu Inheritance (Removal Of Disabilities) Act, 1928 |
|
The Hindu Marriages (Validation Of Proceedings) Act, 1960 |
|
High Court (Seals) Act, 1950 |
|
High Courts Act, 1865 |
|
|
|
The Hackney-Carriage Act, 1879 |
|
The Hire-Purchase Act, 1972 |
|
The Indian Tolls Act, 1851 |
|
|
|
The Income Tax Act, 1961 |
|
The Interest Tax Act, 1974 |
|
Indian Dock Labourers Act, 1934 |
|
The Industrial Disputes Act, 1947 |
|
The Industrial Disputes (Banking and Insurance Companies) Act, 1949 |
|
The Industrial Disputes (Banking Companies) Decision Act, 1955 |
|
The Industries (Development And Regulation) Act, 1951 |
|
Industrial Employment (Standing Orders) Act, 1946 |
|
The Indian Divorce Act, 1869 |
|
Indian And Colonial Divorce Jurisdiction Act, 1940 |
|
The Indian Majority Act, 1875 |
|
India (Consequential Provision) Act, 1949 |
|
Indian Councils Act, 1909 |
|
Indian Independence Pakistan Courts (Pending Proceedings) Act, 1952 |
|
The Identification Of Prisoners Acts, 1920 |
|
The Immigrants (Expulsion From Assam) Act, 1950 |
|
The Imperial Library (Change Of Name) Act, 1948 |
|
The Imperial Library (Indentures Validation) Act, 1902 |
|
The Indian Bills Of Lading Act, 1856 |
|
The Indian Carriage Of Goods By Sea Act, 1925 |
|
|
|
The Indian Fisheries Act, 1897 |
|
The Indian Law Reports Act, 1875 |
|
The Indian Medical Degrees Act, 1916 |
|
The Indian Railway Board Act, 1905 |
|
|
|
The Indian Statistical Institute Act, 1959 |
|
The Indian Tramways Act, 1902 |
|
The Indian Wireless Telegraphy Act, 1933 |
|
[The Indian] Short Titles Act, 1897 |
|
The Inflammable Substances Act, 1952 |
|
The Influx From Pakistan (Control) Repealing Act, 1952. |
|
The Intelligence Organisations (Restriction Of Rights) Act, 1985 |
|
The Interest Act, 1978 |
|
The International Development Association (Status, Immunities And Privileges) Act, 1960 |
|
|
|
The Inter-State Corporations Act, 1957 |
|
Indian Contract Act, 1872 |
|
The Indian Evidence Act, 1872 |
|
The Indecent Representation Of Women (Prohibition) Act, 1986 |
|
Information Technology Act, 2000 |
|
The Industrial Disputes (Banking and Insurance Companies) Act, 1949 |
|
The Industrial Disputes (Banking Companies) Decision Act, 1955 |
|
International Monetary Fund And Bank Act, 1945 |
|
Indian Contract Act, 1872 |
|
The Indian Trusts Act, 1882 |
|
Jammu And Kashmir Suits Valuation Act, 1977 |
|
|
|
|
|
The Jammu And Kashmir (Extension Of Laws) Act, 1956 |
|
The Jammu And Kashmir Representation Of The People (Supplementary) Act, 1968 |
|
The Jammu And Kashmir State Legislature (Delegation Of Powers) Act, 1992 |
|
The Judges (Inquiry) Act, 1968 |
|
The Judges (Protection) Act, 1985 |
|
The Juvenile Justice Act, 1986 |
|
Jammu And Kashmir Disturbed Areas Act, 1992 |
|
Kerala High Court Act, 1958 |
|
Khaddar (Protection Of Name) Act, 1950 |
|
The Kazis Act, 1880 |
|
Labour Law (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishment) Act, 1988 |
|
Leaders And Chief Whips Of Recognised Parties And Groups In Parliament (Facilities) Act, 1998 |
|
Legal Practitioners Act, 1879 |
|
Live-Stock [Products] Importation Act, 1898 |
|
The Legal Representatives Suits Act, 1855 |
|
|
|
The Life Insurance Corporation (Modification Of Settlements) Act, 1976 |
|
The Local Authorities Loans Act, 1914 |
|
The Local Authorities Pensions And Gratuities Act, 1919 |
|
The Lok Sahayak Sena Act, 1956 |
|
The Lotteries (Regulation) Act, 1998 |
|
The Limitation Act, 1963 |
|
The Life Insurance Corporation Act, 1956 |
|
The Mineral Oils (Additional Duties Of Excise And Customs) Act, 1958 |
|
The Medicinal And Toilet Preparation (Excise Duties) Act, 1955 |
|
The Monopolies And Restrictive Trade Practices Act, 1969 |
|
The Maharashtra Mathadi, Hamal and Other Manual Workers (Regulation of Employment and Welfare) Act, 1969 |
|
The Maharashtra Recognition of Trade Union and Prevention Of Unfair Labour Practices Act, 1971 |
|
The Minimum Wages Act, 1948 |
|
The Maternity Benefits Act, 1961 |
|
The Muslim Personal Law (Shariat) Application Act, 1937 |
|
The Muslim Women (Protection of Rights on Divorce) Act, 1986 |
|
Matrimonial Causes War Marriages Act, 1948 |
|
The Married Women’s Property Act, 1874 |
|
The Married Women's Property (Extension) Act, 1959 |
|
The Miscellaneous Personal Laws (Extension) Act, 1959 |
|
|
|
The Maintenance Orders Enforcement Act, 1921 |
|
The Manoeuvres, Field Firing And Artillery Practice Act, 1938 |
|
The Marking Of Heavy Packages Act, 1951 |
|
The Medical Termination Of Pregnancy Act, 1971 |
|
The Merged States (Laws) Act, 1949 |
|
The Metal Tokens Act, 1889 |
|
|
|
The Municipal Taxation Act, 1881 |
|
The Mussalman Wakf Act, 1923 |
|
The Mussalman Wakf Validating Act 1930 |
|
The Mussalman Wakf Validating Act, 1913 |
|
The Mysore State Legislature (Delegation Of Powers) Act, 1971 |
|
Motor Vehicles (Amendment) Act, 2000 |
|
The National Securities And Depositories Limited - ByeLaws, 1996 |
|
The Notaries Act, 1952 |
|
The National Cadet Corps Act, 1948 |
|
The National Highways Act, 1956 |
|
The National Waterway (Kollam-Kottapuram Stretch Of West Coast Canal And Champakara And Udyogandal Canals ) Act, 1992 |
|
The National Waterway (Sadiya-Dhubri Stretch Of The Brahmaputra River ) Act, 1988 |
|
The Newspaper (Price And Page) Act, 1956 |
|
The Newspaper (Price And Page) Continuance Act, 1961 |
|
The Negotiable Instruments Act, 1881 |
|
The Oaths Act, 1969 |
|
The Obstructions In Fairways Act, 1881 |
|
The Official Languages Act, 1963 |
|
The Opium And Revenue Laws (Extension Of Application) Act, 1950 |
|
The Prevention of Money-Laundering Bill, 1999 |
|
The Partnership Act, 1932 |
|
The Preference Shares (Regulation Of Dividends) Act, 1960 |
|
The Payment of Bonus Act, 1965 |
|
The Payment of Gratuity Act, 1972 |
|
The Payment of Wages Act, 1936 |
|
Personal Injuries (Emergency Provisions) Act, 1962 |
|
The Plantation Labour Act, 1951 |
|
The Public Servants (Inquiries) Act, 1850 |
|
Sale Promotion Employees (Conditions of Service) Act, 1976 |
|
The Public Premises (Eviction of Unauthorised Occupants) Act, 1971 |
|
Power Alcohol Act, 1948 |
|
|
|
The Parliamentary Proceedings (Protection Of Publication) Act, 1977 |
|
The Part B States (Laws) Act, 1951 |
|
The Part C States (Miscelaneous Laws) Repealing Act, 1951 |
|
The Passport (Entry Into India) Amendment Act, 2000 |
|
The Passport Entry Into India Act, 1920 |
|
The Personal Injuries (Emergency Provisions) Act, 1962 |
|
The Poisons Act, 1919 |
|
The Post Office Cash Certificates Act, 1917 |
|
The Powers Of Attorney Act, 1882 |
|
The Presidency Magistrates (Court-Fees) Act, 1877 |
|
The President (Discharge Of Functions) Act, 1969 |
|
The Prisoners (Attendance In Courts) Act, 1955 |
|
The Promissory Notes (Stamp) Act, 1926 |
|
The Protection Of Human Rights (Amendment) Act, 2000 |
|
The Provisional Collection Taxes Act, 1931 |
|
The Provisions Of The Panchayats (Extention To The Scheduled Areas) Act, 1996 |
|
The Public Accountants Default Act, 1850 |
|
The Public Employment (Requirement As To Residence) Act, 1957 |
|
The Public Financial Institutions (Obligation As To Fidelity And Secrecy) Act, 1983 |
|
The Public Suits Validation Act, 1932 |
|
The Public Wakfs (Extension Of Limitation) Act, 1959 |
|
The Punjab State Legislature (Delegation Of Powers) Act, 1987 |
|
Personal Injuries (Emergency Provisions) Act, 1962 |
|
The Places Of Worship (Special Provisions) Act, 1991 |
|
The Prevention Of Damage To Public Property Act, 1984 |
|
The Partition Act, 1893 |
|
The Prevention Of Food Adulteration (Extension To Kohima And Mokokchung Districts) Act 1972 |
|
The Prevention Of Insults To National Honour Act, 1971 |
|
The Prevention Of Seditious Meetings Act, 1911 |
|
The Punjab Disturbed Areas Act, 1983 |
|
The Remittances Of Foreign Exchange And Investment In Foreign Exchange Bonds (Immunities And Exemptions) Act, 1991 |
|
The Railway Companies (Substitution Of Parties In Civil Proceedings) Act, 1946 |
|
The Railways (Employment Of Members Of The Armed Forces) Act, 1965 |
|
The Railways (Local Authorities Taxation) Act, 1941 |
|
The Raipur And Khattra Laws Act, 1879 |
|
The Rajasthan State Legislature (Delegation Of Power) Act, 1993 |
|
The Rajghat Samadhi Act, 1951 |
|
The Reciprocity Act, 1943 |
|
The Red Cross Society (Allocation Of Property) Act, 1936 |
|
The Refuge Relief Taxes (Abolition) Act, 1973 |
|
The Registration Of Foreigners Act, 1939 |
|
The Religious Societies Act, 1880 |
|
The Representation Of The People (Amendment) Act, 1989 |
|
The Representation Of The People (Miscellaneous Provisions) Act, 1956 |
|
The Research And Development Cess Act, 1986 |
|
The Revenue Recovery Act, 1890 |
|
The Reserve Bank (Transfer To Public Ownership) Act, 1948 |
|
The Religious Institutions (Prevention Of Misuse) Act 1988 |
|
Right to Information Act 2005 (RTI Act) |
|
The Salt Cess Act, 1953 |
|
The Spices Cess Act, 1986 |
|
The Sugar (Special Excise Duty) Act, 1959 |
|
The Sugar Cess Act, 1982 |
|
Service Tax : Statutory Provisions (1994) |
|
The Securities Contract (Regulation) Act, 1956 |
|
The Sick Industrial Companies Act, 1985 |
|
The SEBI Act, 1992 |
|
The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 |
|
The Sale of Goods Act, 1930 |
|
The Special Marriage Act, 1954 |
|
|
|
The Salaries And Allowances Of Member Of Parliament Act, 1954 |
|
The Salaries And Allowances Of Ministers Act, 1952 |
|
The Salaries And Allowances Of Officers Of Parliament Act, 1953 |
|
The Salary And Allowances Of Leaders Of Opposition In Parliament Act, 1977 |
|
The Scheduled Areas (Assimilation Of Laws) Act, 1951 |
|
The Scheduled Areas, (Assimilation Of Laws) Act, 1953 |
|
The Sheriffs Fees Act, 1852 |
|
The Shore Nuisances (Bombay And Kolaba) Act, 1853 |
|
The Sikh Gurdwaras (Supplementary) Act, 1925 |
|
The Sonthal Parganas Act, 1857 |
|
The Special Bearer Bonds (Immunities And Exemptions) Act, 1981 |
|
The Special Tribunals (Supplementary Provisions) Act, 1946 |
|
The State Acquisition Of Lands For Union Purposes (Validation) Act, 1954 |
|
The Suits Valuation Act, 1887 |
|
The Supreme Court (Enlargement Of Criminal Appellate Jurisdiction) Act, 1970 |
|
The Supreme Court (Number Of Judges) Act, 1956 |
|
The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 |
|
The Saarc Convention (Suppression Of Terrorism) Act, 1993 |
|
The Small Coins (Offences) Act, 1971 |
|
The Special Criminal Courts (Jurisdiction) Act, 1950 |
|
The Standards Of Weights And Measures (Extension To Kohima And Mokokchung Districts) Act, 1967 |
|
The State Armed Police Forces (Extension Of Laws) Act, 1952 |
|
The Suppression Of Unlawful Acts Against Safety Of Civilaviation Act, 1982 |
|
The Societies Registration Act, 1860 |
|
The Suits Valuation Act, 1887 |
|
|
|
The Taxation Laws (Continuation And Validation Of Recovery Proceedings) Act, 1964 |
|
The Taxation Laws (Extension To Jammu And Kashmir ) Act, 1972 |
|
The Terminal Tax On Railway Passengers Act, 1956 |
|
Tolls Act, 1864 |
|
The Trade Unions Act, 1926 |
|
The Tamil Nadu State Legislature (Delegation Of Powers) Act, 1988 |
|
The Tobacco Cess Act, 1975 |
|
The Tokyo Convention Act, 1975 |
|
The Transfer Of Prisoners Act, 1950 |
|
The Two-Member Constituencies (Abolition) Act, 1961 |
|
Trade and Merchandise Mark Act, 1958 |
|
The Trade Marks Act, 1999 |
|
The Telegraph Wires (Unlawful Possession) Act, 1950 |
|
The Trading With The Enemy (Continuance Of Emergency Provisions) Act, 1947 |
|
The U.P.Sugarcane Cess (Validation) Act, 1961 |
|
The Unclaimed Deposits Act, 1866 |
|
|
|
The Union Duties Of Excise (Distribution) Act, 1979 |
|
|
|
The Union Territories (Direct Election To The House Of The People) Act, 1965 |
|
The Union Territories (Separation Of Judicial And Executive Functions) Act, 1969 |
|
The Union Territories (Stamp And Court-Fees Laws) Act, 1961 |
|
The United Nations (Privileges And Immunities) Act, 1947 |
|
|
|
The Usury Laws Repeal Act, 1855 |
|
The Uttar Pradesh State Legislature (Delegation Of Powers) Act, 1993 |
|
The Uttar Pradesh State Legislature (Delegation Of Powers) Act, 1995 |
|
Usurious Loans Act, 1918 |
|
The Victoria Memorial Act, 1903 |
|
The Voluntary Deposits (Immunities And Exemptions) Act, 1991 |
|
The Voluntary Surrender Of Salaries (Exemption From Taxation) Act, 1961 |
|
The Vice-President's Pension Act, 1997 |
|
Workmen's Compensation Act, 1923 |
|
The Water (Prevention and Control of Pollution) Act, 1974 |
|
The Weekly Holidays Act, 1942 |
|
The Wealth Tax Act, 1957 |
|
The Wild Birds And Animals Protection Act, 1912 |
|
The Warehousing Corporations (Supplementary) Act, 1965 |
|
The West Godavari District (Assimilation Of Laws On Federal Subjects) Act, 1949 |
|
The White Phosphorus Matches Prohibition Act, 1913 |
|
The Women's And Children's Institutions (Licensing) Act, 1956 |
|
The Young Persons (Harmful Publications) Act, 1956 |
