Search Supreme Court of India judgments (From 1950 to September 2006)

Summary

Search Details [Enter in Plain English]:

How to use:
Just enter the detail in plain English and click on Submit button to find the list of Suprement Court of India judgments Summary as per relevancy score

Example 1: wife earning more than husband. divorce petition filed by husband.
Example 2: sound noise beyond level in the night
Example 3: it is not a question of number of injuries caused to each side. at times an aggressor may receive more injuries than the defenders.
Example 4: passport article 14 of the constitution
Example 5: house purchased in the name of minor daughter as benami transaction. after marriage the daughter filed suit against father for ownership of house.

Disclaimer:
The online software to search summary of Supreme Court judgments (from 1950 to September 2006) is provided for demo purpose only. vakilno1.com has no responsibility for any mistake in search result or in full text of Supreme Court judgments. The use of the program is solely at the user's risk. vakilno1.com has no responsibility of any nature for the results of the use of this software. The online search program is provided with the understanding that vakilno1.com or any other person associated with this program are not responsible for any loss or damage occuring to anybody from any error or ommission or use. Note: In this demo, we provide maximum list of 100 judgments. This does not mean that there are only 100 cases pertains to the given search text.