Legal Jobs for Law Professional in India
Counsel
Chevron Corporation is one of the world s leading integrated energy companies with subsidiaries that conduct business across the globe. The company s success is driven by the ingenuity and commitment of approximately 59,000 employees who operate across the energy spectrum. Chevron explores for, produces and transports crude oil and natural gas; refines, markets and distributes transportation fuels and other energy products and services; manufactures and sells petrochemical products; generates po...
Publ.Date : Tue, 29 Jul 2008 00:00:00 GMT
Head Commercial & Contracts Management
Our Client is recognised as a World Class Global Engineering Corporation with a Turnover of US $ 5 Bn with exponential growth potential. Our client s reach span across several countries across the global. Their Engineering & PMC expertise covers a broad range of Industry sectors such as both Up & Downstream Oil & Gas, Mining & Minerals, Fine Chemicals, Power, Sub-Sea etc. PERFECT PLACER, Promoted by a team of dedicated professionals with varied background, having comprehensive and extensive indu...
Publ.Date : Wed, 18 Jun 2008 00:00:00 GMT
Asst. Manager (Plant) HR- TALOJA
MSW / MLL /MBA HR has experince in IR. Plant HR. Strong command in labor law matter, contract labor issues Thanks & Regards, Satish Pujari Finance & Legal Growth Map International A VISION OF GROWTH THROUGH CHANGE Cell:91-9820654163 (Mumbai) /022-29251071 (D) Email:satish@vcgconsulting.net / sat_vcg@rediffmail.com URL:www. growthmap.co.in / www.vcgconsulting.net "Falling down is not defeat......defeat is when you refuse to get up... ...."
Publ.Date : Wed, 04 Jun 2008 00:00:00 GMT
HEAD - Pre Contract & Commercial
Our Client is recognised as a World Class Global Engineering Corporation with a Turnover of US $ 25 Bn with exponential growth potential. Our client s reach span across several countries across the global. Their Engineering & PMC expertise covers a broad range of Industry sectors such as both Up & Downstream Oil & Gas, Mining & Minerals, Fine Chemicals, Power, Sub-Sea etc. PERFECT PLACER, Promoted by a team of dedicated professionals with varied background, having comprehensive and extensive ind...
Publ.Date : Sat, 21 Jun 2008 00:00:00 GMT
Manager - Legal (8-12 yrs Exp. Location - Jalna - MH)
Candidate should be Law graduate with min. 10 yrs of exp. as Advocate or in legal dept. of a company. Must posses sound knowledge of Civil, Criminal & Labour Laws. Excellent drafting & communication skills are prerequisite.
Publ.Date : Sat, 14 Jun 2008 00:00:00 GMT
Personnel Manager/AM - Bhiwadi Plant
Development of manpower resources to enhance productivity Employee relations & welfare activity Ensure compliance with all applicable statutes Optimise management and productivity of labour in restrictive legal environment. Maintain union-free plant through proactive employee relations. Maintaining disciplinary standards and Team behavioural patterns among workers Interacting with plant employees and identifying people related issues at grass-root level for a proactive employee relations approac...
Publ.Date : Thu, 29 May 2008 00:00:00 GMT
Back to Legal Jobs - Page 1
Legal Profession - What it is all about
Law Colleges in India