Motor Accidents Claims Tribunal MACT Jurisdiction
Given below are some judgments related to Motor Accidents Claims Tribunal MACT Jurisdiction MACT Jurisdiction Death due to the collapse of the school building managed by the village education committee More...
Colleges and Universities covered under Consumer Protection Law
Colleges and Universities covered under Consumer Protection Law. As education falls in the ambit of service of Consumer protection Act as such colleges and Universities fall More...
Public Interest being protected through Law Courts
PUBLIC INTEREST is a kind of litigation brought about by the Constitutional Courts like the High Courts and the Supreme Court of India. Although, the main and only focus of More...
Void Marriage – Nullity Of Marriage
Void Marriage / Nullity Of Marriage The term “void” can in general parlance be understood to be a synonym of the word “illegal”. Hence anything which is void would More...
Income Tax Return Forms 2013-14 Assessment Year
New Income Tax Return Forms 2013-14 Assessment Year Return forms for assessment year 2013-14 Please find given below the Forms issued by Income Tax department for Returns Filing More...
Motor Accidents Claims Tribunal MACT Jurisdiction
Given below are some judgments related to Motor Accidents Claims Tribunal MACT Jurisdiction MACT Jurisdiction Death due to the collapse of the school building managed More...
The Code of Criminal Procedure, 1973 (CrPc) 2nd Page
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The Negotiable Instruments Act, 1881
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Filing Income Tax Appeal – Before Commissioner (See Video)
Filing Income Tax Appeal - Before Commissioner (See Video). Recently Income Tax Dept has come up...
How To Form A Trust
Definition of Trust Creation of a trust, particularly relating to an immoveable property is also a...
How To Form A Partnership Firm
Definition A Partnership is defined by the Indian Partnership Act, 1932, as ‘the relation between persons...
Power of Attorney for Development of Property by the Owner
TO ALL TO WHOM THESE PRESENTS SHALL COME, I Mr… residing More...
Colleges and Universities covered under Consumer Protection Law
Colleges and Universities covered under Consumer Protection Law. As education falls in the ambit of service More...
Filing a Consumer Complaint in a Consumer Forum Consumer Awareness -FAQs
Filing a Consumer Complaint Who can file a complaint and What are the issues to consider when filing a complaint? A)..What are the rights of the Consumer ?
Rights of the Consumer What are the rights of the Consumer ? STATUTORY RIGHTS OF CONSUMERS The Consumer Protection Act, 1986..Form Of Giving Notice Of Change Of Constitution Of The Firm
Firm Name Registered Address I being a partner in the above mentioned firm …………………….. More...
Form Of Giving Notice Of Change In The Name Of The Partner And His Permanent Address
First Name Registered Address Notice is hereby given pursuant to section 62 of the Indian Partnership Act, 1932, that the changes..Form For Notice Of Change Of Address Of The Firm
Firm Name Registered Address I, Shri …………………………… hereby give notice pursuant to section 61 of the Indian Partnership Act, 1932, that..Distribution of property after death, if there is no Will
DISTRIBUTION OF PROPERTY AMONG CLASS I HEIRS Distribution of property after death, if there is no Will The property of a..
Sale and Transfer of Shares/Bonds/Debentures
I. Sale/Transfer of Shares/Bonds/Debentures by NRIs to Residents In order to facilitate quick transfer of shares/bonds/debentures held by NRIs to residents,..
How To Form A Trust
Definition of Trust Creation of a trust, particularly relating to an immoveable property is also a species of transfer of property...
How To Form A Club
Introductory A club is a voluntary association of individuals for social purposes of recreation or for advancement of such objects as..
